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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(B) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(B)Others-
(i)The Director of Higher Education or an officer not below the rank of a joint Director of Higher Education designated by such Director.
(ii)The Director of Technical Education or an officer not below the rank of a Joint Director of Technical Education designated by such Director;
(iii)The Director of Health and Medical' "Services and Medical Education or an officer not below the rank of a Joint Director of Health and Medical Services and Medical Education designated by such Director;
(iv)The Chairperson of the Gujarat Secondary and Higher Secondary Education Board, Gujarat State;
(v)The Director of Employment and Training or an officer not below the rank of a Joint Director of Employment and Training designated by such Director;