Calcutta High Court
Hemanta Kumar Bhotica & Anr vs Smt. Sudha Berlia & Ors on 17 May, 2018
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.1071 of 2018
With
CS No.905 of 1981
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
HEMANTA KUMAR BHOTICA & ANR.
Versus
SMT. SUDHA BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 17th May, 2018.
Mr. B. Manot, Adv. for applicant.
Mr. Agnir Sinha, Ms. Sagarika Roy, Advs. for respondents.
The Court : There shall be an order in terms of prayers (a) and (b). The department shall carry out the amendment on or before 18th June, 2018. There shall also be an order in terms of prayer (d).
The application is disposed of .
(SOUMEN SEN, J.) s.bag/pa