Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Hemanta Kumar Bhotica & Anr vs Smt. Sudha Berlia & Ors on 17 May, 2018

Author: Soumen Sen

Bench: Soumen Sen

                                    ORDER SHEET

                                 GA No.1071 of 2018
                                         With
                                  CS No.905 of 1981
                            IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE




                              HEMANTA KUMAR BHOTICA & ANR.
                                         Versus
                                SMT. SUDHA BERLIA & ORS.

     BEFORE:

     The Hon'ble JUSTICE SOUMEN SEN

     Date : 17th May, 2018.


                                                 Mr. B. Manot, Adv. for applicant.
                         Mr. Agnir Sinha, Ms. Sagarika Roy, Advs. for respondents.

The Court : There shall be an order in terms of prayers (a) and (b). The department shall carry out the amendment on or before 18th June, 2018. There shall also be an order in terms of prayer (d).

The application is disposed of .

(SOUMEN SEN, J.) s.bag/pa