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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Manipur - Subsection

Section 81(2)(s) in The Manipur Highways Act, 1979

(s)generally, the prevention of danger, injury or annoyance to the public or any person, or of danger or injury to property or of obstruction to traffic;