Section 3(1) in Kaloji Narayana Rao University of Health Sciences Act, 1986
(1)There shall be constituted in and for the State of [Telangana] [Substituted by G.O.Ms.No.20, HM&FW (C1) Department, dated 26.09.2014.] a University by the name of [Kaloji Narayana Rao University of Health Sciences] [Substituted by 'Dr. NTR University of Health Secience' G.O.Ms.No.20, Health, Medical and Family Welfare (C1) Department, dated 26.09.2014.] which shall consist of a Chancellor, a Vice-Chancellor, a Rector, if any, an Executive Council and an [Academic Senate] [Substituted by 'Academic Council' Act No. 4 of 1998.].
