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[Cites 0, Cited by 0] [Section 3E(1)] [Section 3E] [Entire Act]

Union of India - Subsection

Section 3E(1)(a) in The Coal Mines Provident Fund And Miscellaneous Provisions (Amendment) Act, 1996

(a)superannuation pension, retiring pension, or permanent total disablement pension to the persons employed in any coal mine or class of coal mines to which this Act applies; and