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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2) in The Rajasthan State Commission for Women Act, 1999

(2)The salaries, allowances payable to, and the terms and conditions of the service of the officers and other employees appointed for the purpose of the Commission shall be such as may be prescribed.