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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(e) in Insurance Regulatory and Development Authority of India (Non-Linked Insurance Products) Regulations, 2019

(e)Market value adjustment shall be applied only if:
(i)The assets are earmarked separately for the product.
(ii)The revaluation of assets at the time of market value adjustment is carried out on the entire portfolio of assets.