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[Cites 0, Cited by 0] [Section 354(1)] [Section 354] [Entire Act]

State of Assam - Subsection

Section 354(1)(c) in Gauhati Municipal Corporation Act, 1971

(c)Set up in any street any scaffold or any temporary erection for the purpose of any work whatsoever or any post, bars rails, boards or other thing by way of an enclosure, for the purpose of making mortar or depositing bricks, lime, rubbish or other materials.