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Supreme Court - Daily Orders

Sanjay Kumar vs High Court Of Delhi At New Delhi on 27 January, 2015

Bench: Anil R. Dave, R.K. Agrawal

                                                                                 CORRECTED

  ITEM NO.3                               COURT NO.3                   SECTION XIV

                                 S U P R E M E C O U R T O F         I N D I A
                                         RECORD OF PROCEEDINGS

                          I.A. 1-2/2014 in Civil Appeal     No(s).   102-103/2011

  SANJAY KUMAR                                                           Appellant(s)

                                                   VERSUS

  HIGH COURT OF DELHI & ANR.                                             Respondent(s)

  (for direction and office report)

  Date : 27/01/2015 These applications were called on for hearing
  today.

  CORAM :                  HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Appellant(s)                    Mr. Sanjay Jain, Adv.

  For Respondent(s)                   Mr. Mukul Rohtagi, Attorney General
                                      Mr. Sanjay M., Adv.
                                      Mrs. Rekha Pandey, Adv.
                                      Mr. P.K. Pillai, Adv.

                                      Mr.   Annam D. N. Rao, Adv.
                                      Mr.   Annam Venkatesh, Adv.
                                      Mr.   Vaishali R., Adv.
                                      Mr.   Neelam Jain, Adv.
                                      Mr.   Sudipto Sircar, Adv.
                                      Mr.   Swati G. Pathgotri, Adv.

                          UPON hearing counsel the Court made the following
                                          O R D E R

List the interlocutory applications along with the main matter.

Tag with Criminal Appeal No. 67 of 2011 [@ SLP (C) 21394 Signature Not Verified of 2011].

Digitally signed by Jayant Kumar Arora Date: 2015.01.31 12:19:48 IST Reason:

(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar