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State of Jammu-Kashmir - Section

Section 55 in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

55. Repeal of provisions of certain Acts.

(1)Section 81, 82 and 94 of the Trusts Act, Samvat 1977 (Act No. XLI of Samvat, 1977) and section 66 of the Code of Civil Procedure, Samvat 1989 are hereby repealed.