Himachal Pradesh High Court
M/S Allied Blenders And Distillers Pvt. ... vs State Of H.P. & Others on 9 March, 2015
Bench: Rajiv Sharma, Tarlok Singh Chauhan
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA
CWP No.9701 of 2014-A
Date of decision: 09.03.2015
M/s Allied Blenders and Distillers Pvt. Ltd. .....Petitioner
.
Versus
State of H.P. & others ..... Respondents
Coram:
The Hon'ble Mr. Justice Rajiv Sharma, Judge
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge
Whether approved for reporting?
For the petitioner: Mr. K.D. Shreedhar, Senior Advocate with
Mr. Sanjay Chhabra and Mr. Digvijay Singh,
Advocates.
For the respondents: Mr.Shrawan Dogra, Advocate General with
Mr. Anup Rattan, Mr. Romesh Verma,
Additional Advocate Generals and Mr. J.K.
Verma, Deputy Advocate General, for
respondents No.1 to 3.
Mr. B.C. Negi, Advocate, for respondent
No.5.
________________________________________________________________________________
Rajiv Sharma, Judge (oral)
We have gone through the record. Our attention has been drawn to letter dated 31st October, 2014 (Annexure P-1), text whereof reads as under:-
"Kindly refer to your office letter No.LGL/T12496, dated 25.08.2014 and 2619 dated 1.10.2014 and 2666 dated 22.10.2014 on the subject cited above. It is intimated that your request has been considered and the Registration of 'Mansion House Franch Brandy in favour of M/s Allied Blenders & Distillers has been deferred."
2. Accordingly, respondent No.2-Excise & Taxation Commissioner is now directed to take a final decision within a ::: Downloaded on - 15/04/2017 17:43:47 :::HCHP 2 period of six weeks from today. He shall pass a detailed/speaking order. It is clarified by way of abandoned precaution that the Excise & Taxation Commissioner is seized of the matter in .
application preferred by respondent No.5 alone which is contested by respondent No.4.
3. Consequently, the present petition is disposed of, so also the pending application(s), if any. No costs.
Copy dasti.
( Rajiv Sharma )
Judge
March 9, 2015 ( Tarlok Singh Chauhan )
(vt) Judge
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