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State of Odisha - Section

Section 2 in Madhu Babu Pension Yojana Rules, 2008

2. After careful consideration, the state Government, has been pleased to introduce "Madhu Babu Pension Yojana (MBPY)" to come into effect from 1st January 2008 by getting the above mentioned two pension schemes merged. The Madhu Babu Pension Yojana is to be administered in accordance with the provisions contained in the "Madhu Babu Pension Yojana Rules, 2008" and to come into effect in the state from 1st, January 2008 for a better and smooth implementation in view of its expanded coverage in the State.