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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Post Office Savings Certificates Rules, 1960

(4)In every case of transfer, except the transfer under Rule 19, the original certificate shall be duly discharged and a new certificate bearing the same date as that of the original certificate surrendered shall be issued in the name of the transferee.