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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(c) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(c)to establish and develop study centres integrating all disciplines relevant to health sciences especially those which are not presently included in the syllabi and curricula of under graduate and post graduate medical courses. These shall include, but not to be restricted to, population sciences, health systems and health services, management, human resource development, educational technology, bio-informatics and telematics and continuing education in Health Sciences;
(D)To Promote The Development And Use Of Information Technology As A Part Of Technological Infrastructure With A View To Provide Attractive And Innovative Facilities For Studies In Various Modalities Of Information Technology Including Telecommunications And Access To Internet, Libnet, Medlars And Other Networks;