Delhi High Court - Orders
Lodha Pranik Landmark Developeers Pvt ... vs Airports Athority Of India & Anr on 11 January, 2019
Author: V. Kameswar Rao
Bench: Chief Justice, V. Kameswar Rao
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 129/2018 & CM APPL.11260/2018
LODHA PRANIK LANDMARK DEVELOPEERS PVT LTD
..... Appellant
Through: Ms. Niyati Kohli & Ms. Prachi
Dhyani & Ms. Aarushi Tiku, Advs.
versus
AIRPORTS ATHORITY OF INDIA & ANR ..... Respondents
Through: Mr. K.K. Rai, Sr. Adv. with
Mr.Digvijay Rai & Mr. Kustubh Singh, Advs. for
AAI
Ms.Anjana Gosain, Ms. Shalini Nair & Ms.Rabiya
Thakur, Advs. for R-2
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 11.01.2019 List on 12.03.2019.
CHIEF JUSTICE V. KAMESWAR RAO, J JANUARY 11, 2019 ns