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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(xii) in Rajasthan Conditions of Detention Order, 1971

(xii)omits or refuse to report, as soon as it comes to his knowledge, the occurrence or any fire, any plot or conspiracy, any escape, attempt or preparation to escape and any attack or preparation to attack upon any officer of the Jail, or