Supreme Court - Daily Orders
Air Corp.Sc/St Emp.Assn.Mumbai vs Union Of India on 21 November, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.12 COURT NO.7 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 14/2014
AIR CORP.SC/ST EMP.ASSN.MUMBAI Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
Date :21-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Ranbir Singh Yadav, AOR
For Respondent(s) Ms. Nina Gupta, Adv.
Mr. Mudit Sharma, AOR
Ms. Bhavna D., Adv.
Ms. Palak Chadha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for respondent(s), list the matter after two weeks.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.11.22 17:54:11 IST Reason: