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[Cites 0, Cited by 0] [Section 375] [Entire Act]

State of Uttar Pradesh - Subsection

Section 375(1) in Uttar Pradesh Municipal Corporation Act, 1959

(1)[The Tribunal] [Substituted by U.P. Act 24 of 1972.] shall from time to time prepare a statement showing
(a)the number and grades of the members of the staff necessary for the Tribunal,
(b)the salary to be paid to each member of the staff.