Section 96 in The Jammu and Kashmir Panchayati Raj Rules, 1996
96. Requisition for withdrawal.
- Money shall not be drawn from the Bank/Saving Bank or a Post Office and paid out of the Panchayat fund except on a joint requisition signed by the Sarpanch and Secretary.The Sarpanch/Secretary shall submit a drawal and expenditure statement after the close of each month to the Halqa Panchayat.
