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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in The Rajasthan Agricultural Produce Markets Rules, 1963

(1)Each candidate shall on the date fixed under clause (b) of Rule 10 deliver to the Collector or to any other person authorised by him in this behalf a nomination paper in Form-I.