Himachal Pradesh High Court
Mahinder Lal vs Gm Ranjeet Sagar Dam & Ors And Connected ... on 4 April, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Mahinder Lal Vs GM Ranjeet Sagar Dam & Ors and connected matter RFA No.214 of 2017 a/w .
RFA Nos. 374 & 375 of 2018 and 270of 2019 04.04.2023 Present: Ms. Anubhuti Sharma, Advocate, for the appellant(s).
Mr. Arun Kumar, Advocate vice Mr. Anuj Nag, Advocate for respondent No.1.
Mr. Rupinder Singh Thakur and Mr. Navlesh Verma, Additional Advocates General with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondents-State.
Learned counsel for respondent No.1 is stated to be not available today. At the request made by learned vice counsel for respondent No.1, list the matter on 17.04.2023.
Jyotsna Rewal Dua Judge April 4, 2023 (R.Atal) ::: Downloaded on - 04/04/2023 20:38:17 :::CIS