Section 41(1)(b) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

(b)is in excess or abuse of the powers conferred on the trustee or the Board of Trustees by or under the Act, or by any other law;

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