Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 318] [Entire Act] State of Goa - Subsection Section 318(2) in Goa Prisons Rules, 2006 (2)that the said prisoner shall be of good behaviour and shall not commit any offence punishable by or under any law for the time being in force in India,
