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Himachal Pradesh High Court

Mansha Ram & Others vs . Sarwan Singh (Deceased) on 30 July, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Mansha Ram & others vs. Sarwan Singh (deceased) through his LRs .

RSA No.159 of 2023 30.07.2024 Present: Mr. Abhishek Thakur, advocate, vice Mr. Munish Datwalia, Advocate, for the appellants.

Mr. Aman Parth Sharma, Advocate, for respondent No.1(f).

Ms. Kamakshi Chauhan, Advocate, for respondents No.1 (b) (ii) and 1 (b) (iii).

On the request of learned counsel for the appellants, list after one week.

(Ajay Mohan Goel) Judge July 30, 2024 (Rishi) ::: Downloaded on - 31/07/2024 06:53:56 :::CIS