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State of Madhya Pradesh - Section

Section 8 in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984

8. Submission of returns.

- Every licensee shall submit such return relating to the business of [the saw mill] [Substituted by M. P. Act No. 13 of 2003 (w.e.f. 26-4-2003), for the words 'the saw mill or saw pit, as the case may be'.] and in such forms and to such officer and on such dates as may be prescribed.