Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27B] [Entire Act]

State of Haryana - Subsection

Section 27B(2) in Haryana Liquor Licence Rules, 1970

(2)The application shall contain the following particulars; -
(i)name, parentage, complete permanent address and age of the applicant.
(ii)location of premises of the proposed vend; and
(iii)number and date of the treasury receipt.