Supreme Court - Daily Orders
Sadhu Ram vs Gurnam Singh on 18 July, 2019
ITEM NO.14 REGISTRAR COURT. 2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURINDER S. RATHI
Petition(s) for Special Leave to Appeal (C)......CC No(s).
5026/2017
SADHU RAM Petitioner(s)
VERSUS
GURNAM SINGH & ORS. Respondent(s)
IA No. 1/2017 - CONDONATION OF DELAY IN FILING)
Date : 18-07-2019 These matters were called on for hearing today.
For Petitioner(s)
Mr. Kusum Chaudhary, AOR
Mr. Akshat Malpani, Adv.
For Respondent(s)
Mr. Yash Pal Dhingra, AOR
Ms. Nidhi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent No. 5 has not filed Counter Affidavit. Four weeks’ time as a last chance is granted to Respondent Nos. 1 to 4 to file Counter Affidavit. After the expiry of four weeks, the matter be processed for listing before the Hon’ble Court, under the rules.
SURINDER S. RATHI Registrar pm Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2019.07.20 11:40:46 IST Reason: