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Supreme Court - Daily Orders

Sadhu Ram vs Gurnam Singh on 18 July, 2019

     ITEM NO.14                            REGISTRAR COURT. 2                  SECTION IV-B

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR SURINDER S. RATHI

     Petition(s) for Special Leave to Appeal (C)......CC                       No(s).
     5026/2017

     SADHU RAM                                                               Petitioner(s)

                                                       VERSUS

     GURNAM SINGH & ORS.                                                     Respondent(s)


         IA No. 1/2017 - CONDONATION OF DELAY IN FILING)

     Date : 18-07-2019 These matters were called on for hearing today.

     For Petitioner(s)
                                          Mr. Kusum Chaudhary, AOR
                                          Mr. Akshat Malpani, Adv.

     For Respondent(s)
                                          Mr. Yash Pal Dhingra, AOR
                                          Ms. Nidhi, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent No. 5 has not filed Counter Affidavit. Four weeks’ time as a last chance is granted to Respondent Nos. 1 to 4 to file Counter Affidavit. After the expiry of four weeks, the matter be processed for listing before the Hon’ble Court, under the rules.

SURINDER S. RATHI Registrar pm Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2019.07.20 11:40:46 IST Reason: