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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(1)(a) in Bihar Trade Articles (Licences Unification) Order 1984

(a)Every application for the grant of licence (wholesale or retail) shall be made to the Licensing Authority in Form 'A' along with the fee prescribed in Schedule IV.