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State of Rajasthan - Section

Section 61 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

61. Statement of collection.

- Quarterly statements of payment of loans and collections thereof in form X shall be submitted by the Tehsildars to the Collectors through the Sub-Divisional Officers, who should carefully study these statements noting on them any orders which they may consider necessary to issue for the guidance of the Tehsildar. The figures given in these statements will be compared and agreed with those incorporated in the Abstracts prepared under rule 57.