Delhi High Court - Orders
Air India Ltd vs Commissioner Of Sales Tax on 14 November, 2025
Bench: Prathiba M. Singh, Prateek Jalan, Sanjeev Narula
$~1 to 5 (Full Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ST.REF. 4/2004
AIR INDIA LTD. .....Petitioner
Through: Mr. Kumar Visalaksh & Mr. Udit Jain,
Advs. (M:9811419024)
versus
COMMISSIONER OF SALES TAX .....Respondent
Through: Ms. Vaishali Gupta, Adv.
2 WITH
+ ST.REF. 1/2015
M/S AIR INDIA (FORMERLY KNOWN
AS INDIAN AIRLINES) .....Petitioner
Through: Mr. Kumar Visalaksh & Mr. Udit Jain,
Advs.
versus
COMMISSIONER OF SALES TAX DELHI .....Respondent
Through: Ms. Vaishali Gupta, Adv.
3 WITH
+ ST.REF. 2/2015
M/S AIR INDIA (FORMERLY KNOWN
AS INDIAN AIRLINES) .....Petitioner
Through: Mr. Kumar Visalaksh & Mr. Udit Jain,
Advs.
versus
COMMISSIONER OF SALES TAX DELHI .....Respondent
Through: Ms. Vaishali Gupta, Adv.
4 WITH
+ ST.REF. 3/2015
M/S AIR INDIA (FORMERLY KNOWN
AS INDIAN AIRLINES) .....Petitioner
Through: Mr. Kumar Visalaksh & Mr. Udit Jain,
Advs
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/11/2025 at 20:56:16
COMMISSIONER OF SALES TAX DELHI .....Respondent
Through: Ms. Vaishali Gupta, Adv.
5 AND
+ ST.REF. 1/2022
COURT OF ITS OWN MOTION .....Petitioner
Through: Mr. Kumar Visalaksh & Mr. Udit Jain,
Advs.
versus
.... .....Respondent
Through: Mr. K.G. Gopalakrishnan, Ms. Nisha
Mohandas & Mr. Girish Kumar Kaul,
Advs. (M: 9810813707)
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE PRATEEK JALAN
JUSTICE SANJEEV NARULA
ORDER
% 14.11.2025
1. This hearing has been done through hybrid mode.
2. List on 6th February, 2026.
(BY ORDER) COURT MASTER NOVEMBER 14, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2025 at 20:56:16