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Delhi High Court - Orders

Air India Ltd vs Commissioner Of Sales Tax on 14 November, 2025

Bench: Prathiba M. Singh, Prateek Jalan, Sanjeev Narula

                          $~1 to 5 (Full Bench)
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +                        ST.REF. 4/2004
                                    AIR INDIA LTD.                            .....Petitioner
                                                   Through: Mr. Kumar Visalaksh & Mr. Udit Jain,
                                                              Advs. (M:9811419024)
                                                   versus

                                    COMMISSIONER OF SALES TAX              .....Respondent
                                                Through: Ms. Vaishali Gupta, Adv.

                          2                         WITH
                          +                         ST.REF. 1/2015
                                    M/S AIR INDIA (FORMERLY KNOWN
                                    AS INDIAN AIRLINES)                       .....Petitioner
                                                    Through: Mr. Kumar Visalaksh & Mr. Udit Jain,
                                                               Advs.
                                                    versus

                                    COMMISSIONER OF SALES TAX DELHI            .....Respondent
                                                    Through: Ms. Vaishali Gupta, Adv.
                          3                         WITH
                          +                         ST.REF. 2/2015
                                    M/S AIR INDIA (FORMERLY KNOWN
                                    AS INDIAN AIRLINES)                        .....Petitioner
                                                    Through: Mr. Kumar Visalaksh & Mr. Udit Jain,
                                                               Advs.
                                                    versus

                                    COMMISSIONER OF SALES TAX DELHI            .....Respondent
                                                    Through: Ms. Vaishali Gupta, Adv.
                          4                         WITH
                          +                         ST.REF. 3/2015
                                    M/S AIR INDIA (FORMERLY KNOWN
                                    AS INDIAN AIRLINES)                        .....Petitioner
                                                    Through: Mr. Kumar Visalaksh & Mr. Udit Jain,
                                                               Advs
                                                    versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/11/2025 at 20:56:16
                                     COMMISSIONER OF SALES TAX DELHI        .....Respondent
                                                Through: Ms. Vaishali Gupta, Adv.

                          5                       AND
                          +                       ST.REF. 1/2022
                                    COURT OF ITS OWN MOTION                 .....Petitioner
                                                  Through: Mr. Kumar Visalaksh & Mr. Udit Jain,
                                                             Advs.
                                                  versus

                                    ....                                                               .....Respondent
                                                                  Through:            Mr. K.G. Gopalakrishnan, Ms. Nisha
                                                                                      Mohandas & Mr. Girish Kumar Kaul,
                                                                                      Advs. (M: 9810813707)
                                    CORAM:
                                    JUSTICE PRATHIBA M. SINGH
                                    JUSTICE PRATEEK JALAN
                                    JUSTICE SANJEEV NARULA
                                             ORDER

% 14.11.2025

1. This hearing has been done through hybrid mode.

2. List on 6th February, 2026.

(BY ORDER) COURT MASTER NOVEMBER 14, 2025 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/11/2025 at 20:56:16