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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

State of Punjab - Subsection

Section 91(2)(g) in Punjab Regional and Town Planning and Development Act, 1995

(g)the allotment or reservation of land for roads open spaces, gardens, recreation grounds, schools, markets, industrial and commercial activities, green belts and dairies, transport facilities and public purpose of all kinds;