Section 9 in The Indian Stamp (Goa, Daman and Diu Amendment) Act, 1968
9. Amendment of section 23-A.
- In section 23-A of the principal Act, in sub-section (1), after the word and figure "Schedule I", the words, letters, figures and brackets "or Article No. 5(c) of Schedule I-A, as the case may be." shall be added at the end.
