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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(4) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(4)Where a person makes an application for renewal of consent to operate to it shall be made at least four months prior to expiry of period of consent to operate, failing which the application shall be accompanied with an additional fee of 50% of the fee as specified in Schedule IV.