(1)An endorsement on any [driving licence] [Substituted by Act 100 of 1956, section 16, for 'licence' (w.e.f. 16-2-1957).] shall be transferred to any new or duplicate [driving licence] [Substituted by Act 100 of 1956, section 16, for 'licence' (w.e.f. 16-2-1957).] obtained by the holder thereof until the holder becomes entitled under the provisions of this section to have a [driving licence] [Substituted by Act 100 of 1956, section 16, for 'licence' (w.e.f. 16-2-1957).] issued to him free from endorsement.
