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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Kerala - Subsection

Section 17(1) in Kerala University of Fisheries and Ocean Studies Act, 2010

(1)The Academic Council shall consists of the following members, namely:-
(i)the Vice-Chancellor, Chairperson;
(ii)the Directors of all Schools;
(iii)the Director of Research
(iv)the Director of Extension
(v)the Director of Fisheries, Government of Kerala or representative not below the rank of his Additional Director;
(vi)the Director of CMFRI or representative not below the rank of his Principal Scientist;
(vii)the Director of CIFT or representative not below the rank of his Principal Scientist;
(viii)the Director of CMLRE or representative not below the rank of the Principal Scientist;
(ix)the Director of NIO or representative not below the rank of his Principal Scientist;
(x)five Heads of Departments of the University elected from among themselves;
(xi)One faculty member of each school elected from among themselves;
(xii)two members elected from among the Postgraduate students of the University; and
(xiii)One faculty member/scientist from each Local Administration Centres/Regional Centre nominated by Vice Chancellor.