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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(1)(e) in The Rajasthan Court Fees and Suits Valuation Act, 1961

(e)the circumstances and manner in which, and the authorities by which, allowance for used, damaged or spoiled stamps may be made,