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State of Mizoram - Section

Section 102 in Mizoram Excise Rules, 1983

102. Daily accounts to be kept by distiller.

- The distiller shall keep accurate and regular daily accounts showing-
(1)the quantity and description of materials used;
(2)the quantity of wash and spirit manufactured;
(3)the quantity of wash used;
(4)the quantity of spirit passed out; and
(5)the quantities of wash and spirit in store.Under the last head of quantity of spirit remaining in stock in each case, vats or other receptacles shall be shown. Such accounts shall be open at all times to inspection by the Excise Officer-in-charge or other Excise Officer authorised by the Deputy Commissioner and by all superior Excise Officers.Warehouse for foreign liquor