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Himachal Pradesh High Court

Hpu & Anr. vs . Yashwant Dev Bhardwaj & Ors. on 21 September, 2022

Bench: Sabina, Sushil Kukreja

HPU & anr. Vs. Yashwant Dev Bhardwaj & ors.

LPA No. 3 of 2022 a/w .

COPC No.441 of 2021 LPA No. 3 of 2022 21.09.2022 Present: Mr. Surender Verma, Advocate, for the petitioner.

Mr. Pradeep K. Sharma, Advocate, for respondent No.1.

Mr. Karan Parmar, Advocate, for respondent No.2.

COPC No.441 of 2021 Mr. Pradeep Kumar Sharma, Advocate, for the petitioners.

Mr. Surender Verma, Advocate, for respondents No.1 and 2.

Mr. Surender Verma, Advocate, requests for an adjournment.

As requested, list after one week.

( Sabina ) Judge ( Sushil Kukreja ) September 21, 2022 Judge (ravinder) ::: Downloaded on - 22/09/2022 20:03:03 :::CIS