Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Odisha - Subsection Section 58(1) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 (1)The State Government may make rules for carrying out all or any of the purposes of this Act.
