Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Jharkhand - Subsection Section 71(5) in Bihar Factories Rules, 1950 (5)The Canteen Managing Committee shall include representatives of workers whose number shall be equal to the number of members representing the employer, excluding the Chairman who shall be a nominee of the Manager.
