Orissa High Court
Hansmina Kumari Das vs State Of Orissa & Ors. .... Opposite ... on 24 December, 2021
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
WPC(OAC) NO.621 OF 2007
Hansmina Kumari Das .... Petitioner
Mr.S.K.Pradhan, Adv.
-versus-
State of Orissa & ors. .... Opposite Parties
Mr.R.K.Samal, SC
CORAM:
JUSTICE BISWANATH RATH
ORDER
24.12.2021 Order No.
01. 1. None appears for the Petitioner when the matter is called.
This matter is pending since 2007. It appears, the Petitioner is not interested to pursue the matter. The Writ Petition thus stands dismissed for non-prosecution.
(Biswanath Rath) Judge M.K.Rout Page 1 of 1