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Orissa High Court

Hansmina Kumari Das vs State Of Orissa & Ors. .... Opposite ... on 24 December, 2021

Author: Biswanath Rath

Bench: Biswanath Rath

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                              WPC(OAC) NO.621 OF 2007


              Hansmina Kumari Das                   ....          Petitioner
                                                     Mr.S.K.Pradhan, Adv.

                                         -versus-

              State of Orissa & ors.                ....     Opposite Parties
                                                           Mr.R.K.Samal, SC
                        CORAM:
                        JUSTICE BISWANATH RATH
                                        ORDER

24.12.2021 Order No.

01. 1. None appears for the Petitioner when the matter is called.

This matter is pending since 2007. It appears, the Petitioner is not interested to pursue the matter. The Writ Petition thus stands dismissed for non-prosecution.

(Biswanath Rath) Judge M.K.Rout Page 1 of 1