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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(1) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

(1)Wilful insubordination or disobedience whether alone or in combination with others of any lawful and reasonable order of a superior;