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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(1)(b) in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013

(b)he fails to produce without any reasonable cause such license on demand of the any officer authorized by the Licensing Authority in this behalf;