Madhya Pradesh High Court
Syed Muzaffar Ali (Badshah Khan) vs Municipal Corporation Bhopal on 4 August, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 8782 of 2014,
WP/08804/2014, WP/08838/2014, WP/08866/2014, WP/08922/2014,
WP/09037/2014, WP/09114/2014, WP/09145/2014, WP/09146/2014,
WP/09147/2014, WP/09204/2014, WP/09283/2014, WP/09290/2014,
WP/09298/2014, WP/09304/2014, WP/09346/2014, WP/09356/2014,
WP/09369/2014, WP/09406/2014, WP/09410/2014, WP/02974/2015,
WP/03314/2015, WP/05933/2015, WP/05934/2015, WP/06035/2015,
WP/14714/2015, WP/14718/2015, WP/07385/2018, WP/27044/2018
Dated : 04-08-2022
Ms. Shobha Menon, learned senior counsel with Ms. Anchal Saraf, Shri
D.K. Dixit, Shri Udayan Tiwari, Shri Siddhanth Kochar, Shri Neeraj Tiwari, Shri
Rajeev Mishra and Shri Ratnesh Kumar Yadav, learned counsel for the
petitioners in the respective petitions.
Shri Naveen Dubey, learned Government Advocate for the
respondents/State.
Shri Arpan J. Pawar, learned counsel for the respondent/Municipal Corporation, Bhopal.
Since number of contentious issues are involved and there are large number of petitions, it would be appropriate that a tabular illustration of the factual matrix is submitted to the Court jointly by the parties.
Let joint synopsis be submitted by rival parties within two weeks. As prayed for by Shri Arpan J. Pawar, learned counsel appearing for the Municipal Corporation, Bhopal let these cases be listed in the week commencing 12.09.2022 alongwith the record of disposed of Writ Petition No.6145/2002 (PIL).
This adjournment is being given on the understanding that if the matters are not argued by the petitioners on the next date of hearing, then the cases Signature Not Verified Signed by: ASHISH KUMAR JAIN Signing time: 8/5/2022 6:20:24 PM 2 would be decided on the basis of available record.
Interim relief, if any, to continue till the next date of hearing.
(SHEEL NAGU) (VIRENDER SINGH)
JUDGE JUDGE
@shish
Signature Not Verified
Signed by: ASHISH KUMAR
JAIN
Signing time: 8/5/2022
6:20:24 PM