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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(2A) in Karnataka Conduct of Government Litigation Rules, 1985

(2A)[ 'Desk Officer' means an officer appointed as Desk Officer in accordance with Government Order No: DPAR 425 SGO 95, dated: 1.1.1996] [Inserted by notification No. LAW 266 LAM 96, Dated: 1.1.1998].