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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 324 in The Companies Act, 1956

324. Power of Central Government to notify that companies engaged in specified classes of industry or business shall not have managing agents .-

[ Omitted by the Companies (Amendment) Act, 2000 (53 of 2000), section 159 (w.e.f. 13-12-2000)].