Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 92 in The Oil Mines Regulations, 2017 92. Documentation. - The manager of a every mine shall maintain record of design, construction, map, maintenance, and pipeline health monitoring and operations as specified in this Chapter in hard copies or in electronic form at the mine.
