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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(7)(a) in Andhra Pradesh Motor Transport Workers Rules, 1963

(a)In every canteen,-
(i)all wood work shall be varnished or painted once in every three years; and
(ii)all inside walls of rooms and all ceilings, passages and stair cases shall be lime-washed, colour washed or painted as the case may be. Lime washing or painting shall be carried out once in every year and painting shall be carried out once in every three years;
(iii)all internal structural iron or steel work shall be varnished or painted once in every three years: