Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Karnataka - Subsection

Section 35(2)(i) in Rajiv Gandhi University of Health Sciences Act, 1994

(i)all other matters which by this Act or by the Statutes are to be or may be provided by the Ordinances.