Patna High Court - Orders
Dr. Prithwi Raj Singh Chauhan & Ors vs The State Of Bihar & Ors on 30 November, 2018
Author: Anil Kumar Upadhyay
Bench: Anil Kumar Upadhyay
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14528 of 2013
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1. Dr. Prithwi Raj Singh Chauhan S/O Sri Shivajee Singh Lecturer In The Department
Of Psychology, A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of
Awadh Bihari Singh College, Lalganj, P.S. Lalganj, District - Vaishali
2. Prof. Dhananjay Singh S/O Late Rajendra Prasad Singh Lecturer In Department Of
Mathematics, A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of
Awadh Bihari Singh College, Lalganj, P.S. Lalganj, District - Vaishali
3. Dr. Shashi Shekhar S/O Late Hardwar Singh Lecturer In Department Of
Mathematics, A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of
Awadh Bihari Singh College, Lalganj, P.S. Lalganj, District - Vaishali
4. Dr. Baleshwar Singh S/O Late Sobha Singh Lecturer In Department Of Hindi,
A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of Awadh Bihari
Singh College, Lalganj, P.S. Lalganj, District - Vaishali
5. Dr. Tej Narain Singh S/O Late Ajab Narain Singh Lecturer In Department Of
Economics, A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of
Awadh Bihari Singh College, Lalganj, P.S. Lalganj, District - Vaishali
6. Dr. Ajit Kumar Singh S/O Late Ram Nihora Singh Department Of Sociology, A.B.S.
College, Lalganj, Vaishali, Member Of Teaching Faculty Of Awadh Bihari Singh
College, Lalganj, P.S. Lalganj, District - Vaishali
7. Prof. Shachida Nand Singh S/O Late Mohan Pd. Singh Department Of Philosophy,
A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of Awadh Bihari
Singh College, Lalganj, P.S. Lalganj, District - Vaishali
8. Prof. Arun Kumar Singh S/O Sri Vishwanath Singh Department Of Zoology, A.B.S.
College, Lalganj, Vaishali, Member Of Teaching Faculty Of Awadh Bihari Singh
College, Lalganj, P.S. Lalganj, District - Vaishali
9. Dr. Pranay Kr. Singh S/O Sri Shivajee Singh Department Of Hindi, A.B.S. College,
Lalganj, Vaishali, Member Of Teaching Faculty Of Awadh Bihari Singh College,
Lalganj, P.S. Lalganj, District - Vaishali
10. Prof. Nagendra Pd. Panjiyar S/O Late Vishwanath Pd. Panjeyar Department Of
Philosophy, A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of
Awadh Bihari Singh College, Lalganj, P.S. Lalganj, District - Vaishali
11. Dr. Nawal Kishore Singh S/O Late Shyam Nandan Singh Department Of Sociology,
A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of Awadh Bihari
Singh College, Lalganj, P.S. Lalganj, District - Vaishali
12. Dr. Vinay Kumar S/O Late Gurucharan Singh Department Of Economics , A.B.S.
College, Lalganj, Vaishali
13. Dr. Dvendra Nr. Singh, S/O Late Nand Kishore Singh Department Of Zoology,
A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of Awadh Bihari
Singh College, Lalganj, P.S. Lalganj, District - Vaishali
14. Prof. Bishwam Kr. Singh S/O Late Shyam Nandan Singh Department Of
Geography, A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of
Awadh Bihari Singh College, Lalganj, P.S. Lalganj, District - Vaishali
15. Prof. Shankar Pd. Singh, S/O Late Sri Vishwanath Singh, Department Of Zoology,
A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of Awadh Bihari
Singh College, Lalganj, P.S. Lalganj, District - Vaishali
Patna High Court CWJC No.14528 of 2013(6) dt.30-11-2018
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16. Dr. Rati Kant Pd. Choudhary, S/O Sri Rajendra Pd. Choudhary, Department Of
Chemistry, A.B.S. College, Lalganj, Vaishali, Member Of Teaching Faculty Of
Awadh Bihari Singh College, Lalganj, P.S. Lalganj, District - Vaishali
17. Dr. Satish Kr. Singh S/O Late Ram Prawesh Singh Department Of Chemistry, A.B.S.
College, Lalganj, Vaishali, Member Of Teaching Faculty Of Awadh Bihari Singh
College, Lalganj, P.S. Lalganj, District - Vaishali
... ... Petitioner/s
Versus
1. The State Of Bihar
2. The Secretary, Education Department, State Of Bihar, Patna
3. The Secretary, High Education, Government Of Bihar, Patna
4. The Deputy Secretary, Human Resource Development Department, State Of
Bihar
5. Baba Saheb Bhim Rao Ambedkar, Bihar University (B.R.A.B.U.)
Muzaffarpur Through Its Registrar
6. Awadh Bihari Singh College, Lalganj Through Its Secretary Having Office At
P.O. And P.S. Lalganj, District Vaishali
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Bharat Bhushan, Advocate
For the Respondent/s : Mr. Kundan Bhadur Singh
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CORAM: HONOURABLE MR. JUSTICE ANIL KUMAR UPADHYAY
ORAL ORDER
6 30-11-2018In view of the fact that the issue raised in the present writ application was decided by the L.P.A. Court in L.P.A. No. 533 of 2015 and the decision of the L.P.A. Court was not interfered in S.L.P., the writ application does not merit any consideration. It is, accordingly, dismissed.
(Anil Kumar Upadhyay, J) uday/-
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